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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1)(b) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(b)The access way so provided, shall be maintained free from any obstruction or overhang or projection from the building below a height of 3 meters from the level of such access way.