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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(c) in Police Regulations, Calcutta, 1968

(c)The alarm shall be used only in emergency when the caller is in danger or for calling officers out of barracks in case of fire or in like circumstances. On hearing the call all ranks shall forthwith fall in and await orders at the place where it is being blown.