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[Cites 0, Cited by 0] [Section 75B] [Entire Act]

State of Rajasthan - Subsection

Section 75B(5) in The Rajasthan Industrial Disputes Rules, 1958

(5)The notice of commencement and termination of lay off referred to in sub-rule (4) shall be given within the period specified in sub-rule (1) of rule 75-A],