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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Mizoram - Subsection

Section 61(1) in Mizoram Cooperative Societies Act, 2006

(1)There shall be a Chief Executive, by whatever designation may be called, for every co-operative to be appointed by the State Government or the Management Committee who shall be a full time employee of the co-operative.