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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Kerala - Subsection

Section 50(2)(ii) in Kerala University of Health Sciences Act, 2010

(ii)that there shall be a separate Governing Body or Managing Council provided for an affiliated college or group of colleges, receiving aid from the Government or the University, as provided by section 52;