Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Madhya Pradesh - Subsection Section 8(v) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000 (v)Expenditure.-Expenditure from this fund shall be incurred for the purposes mentioned in Section 44 of the Adhiniyam.
