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[Cites 0, Cited by 0] [Section 2A(4)] [Section 2A] [Entire Act]

State of Punjab - Subsection

Section 2A(4)(b) in The Punjab Factory Rules, 1952

(b)has carried out a test, examination and inspection or has acted in a manner inconsistent with the intent or the purpose of the Act or the rules made thereunder; or has omitted to act as required under the Act or the rules made thereunder; or