Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40A] [Entire Act] Securities And Exchange Board Of India - Subsection Section 40A(4) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001 (4)Paternity Leave may be combined with any kind of leave other than Casual Leave and Special Casual Leave.
