Section 327(2)(a) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 327(2)] [Section 327] [Entire Act]

Union of India - Subsection

Section 327(2)(a) in The Income Tax Act, 2025

(a)if one or more of the partners cease to be partners or one or more new partners are admitted, subject to the condition that at least one person who was partner of the firm before the change continues as partner after such change; or

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Union of India - Subsection

Section 327(2)(a) in The Income Tax Act, 2025