Section 4(3)(d) in The Marine Products Export Development Authority Act, 1972

[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

(d)five members to represent respectively the Ministers of the Central Government dealing with-

(i)agriculture,

(ii)finance,

(iii)foreign trade,

(iv)industry, and

(v)shipping and transport;

Legal Document View