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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Punjab - Subsection

Section 89(3) in Punjab Jail Manual, 1996

(3)The annual report shall be forwarded to the Inspector-General -
(a)In the case of a Central Jail - through the Commissioner of the Division; and
(b)In the case of any other jail - through the District Magistrate.
Note. - The annual report should be written on half margin foolscap.