Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Assam - Subsection

Section 23(3) in The Assam Accounts Service Rules, 1963

(3)A candidate shall produce to the commission certificates of good character from-
(a)The Principal Academic or Administrative Officer of the University or College in which he last studied; and
(b)two respectable persons (not related to the candidate) who are well acquainted with him.