Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Maharashtra - Subsection Section 43(3) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005 (3)The State Government may, for reasons to be recorded in writing, provide for any other type or form of the Lift irrigation Water Users' Associations.
