Section 26(3)(ii) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

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State of Uttar Pradesh - Subsection

Section 26(3)(ii) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(ii)The trees standing in abadi belong to those persons, who are holder thereof before the zamindari abolition. The trees standing scattered on the Banjar land belonging to land holders will be still in their ownership.

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State of Uttar Pradesh - Subsection

Section 26(3)(ii) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual