Bombay High Court
Mahesh Gangaram Naik And Anr vs Amogh Sawant And Ors on 13 November, 2025
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
common order.doc
Ajay
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CORAM : MILIND N. JADHAV, J.
DATE : NOVEMBER 13, 2025
P.C.:
1. Due to paucity of time, the following matters are adjourned to future dates as follows:-
Serial Nos. Adjourned date 12, 13, 25, 28 to 39, 41 to 45, 47 to 50, 52 to 57 15th January 2026 59 to 67, 70 to 80, 82 to 84, 86 to 90, 92 and 93 22nd January 2026 101 to 122, 125 to 133, 139 to 144 29thJanuary 2026
2. In the meanwhile, ad-interim relief, if any, granted earlier to continue.
Ajay [ MILIND N. JADHAV, J. ]
Digitally signed by
AJAY AJAY TRAMBAK
TRAMBAK UGALMUGALE
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