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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 4(2)(a) in National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018

(a)from time to time, make temporary additions or alterations to the duty posts in various grades;