Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 6 in The State Culture Fund Scheme, 2003 6. Administration of the Fund. - The Treasurer of Charitable Endowments shall not act in the management or administration of the Fund but subject to any general or special directions given by the State Government such management and administration shall be vested in the Council.
