Bombay High Court
Raghuleela Mega Mall Kandivali West vs The State Of Maharashtra And 7 Ors on 26 August, 2019
Bench: A.A. Sayed, Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 698 OF 2016
Raghuleela Mega Mall Kandivali West ....Petitioner
V/S
The State Of Maharashtra And 7 Ors ....Respondent
CORAM : A.A. SAYED & PRAKASH D. NAIK, JJ DATE : 26th August, 2019 P.C. :
Due to paucity of time the matter is adjourned.
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