Section 31(1)(b) in The West Bengal University of Animal and Fishery Sciences Act, 1995

[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(1)(b) in The West Bengal University of Animal and Fishery Sciences Act, 1995

(b)a grant being not less than the estimated expenditure on account of pay and allowances of the employees and contingencies, supplies and services of the University; and

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State of West Bengal - Subsection

Section 31(1)(b) in The West Bengal University of Animal and Fishery Sciences Act, 1995