Calcutta High Court
Debikay Telecom Pvt. Ltd vs Cmc Manufacturing Co. Pvt. Ltd on 2 June, 2014
Author: Patherya
Bench: Patherya
ORDER SHEET
CP NO.461 OF 2014
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF :
DEBIKAY TELECOM PVT. LTD.
-AND-
CMC MANUFACTURING CO. PVT. LTD.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 2nd June, 2014.
MR.S.DEWANJI,ADVOCATE FOR PETITIONING CREDITOR The Court : Matter is adjourned for a fortnight. Service in the meantime.
Urgent certified photocopy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
( PATHERYA, J.) sb.