Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(c) in Hyderabad Children Protection Act

(c)Where any head of a household proves his ignorance under sub-section (b), the person who has kept or maintained the child in the house without the knowledge the head of the household shall, be similarly liable to the same penalties as if he himself were the head of the household.