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[Cites 0, Cited by 0] [Section 67A(1a)] [Section 67A] [Entire Act]

State of Gujarat - Subsection

Section 67A(1a)(a) in Gujarat Prohibition Act, 1949

(a)sells, uses or disposes of any liquor otherwise than as an ingredient of any [article mentioned in section 24A] [These words substituted for the words 'medicinal or toilet preparation' by Bombay 36 of 1954, Section 11 (1)(a).], or