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Supreme Court - Daily Orders

The Commissioner Of Customs (Export) vs M/S. Usms Saffron Co. Inc. 32 And Anr. on 19 February, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.50                                COURT NO.8                    SECTION IX

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) Nos.19649-19651/2016

     (Arising out of impugned final judgment and order dated 15-02-2016
     in CA No. 30/2016 with CA No. 142/2015 with NM No. 3490/2015 passed
     by the High Court of Judicature at Bombay)

     THE COMMISSIONER OF CUSTOMS (EXPORT)                                     Petitioner(s)

                                                        VERSUS

     M/S. USMS SAFFRON CO. INC. AND ANR.                                     Respondent(s)


     Date : 19-02-2018 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)                  Ms.   Rukhmini Bobde,Adv.
                                        Ms.   Nisha Bagchi,Adv.
                                        Ms.   B.Sunita Rao,Adv.
                                        Mr.   Kumar Shashank,Adv.
                                        Mr.   Anurag,Adv.
                                        For   Mr. B. Krishna Prasad, AOR

     For Respondent(s)                  Mr.   Mukul Rohtagi,Sr.Adv.
                                        Mr.   Saurabh Kirpal,Adv.
                                        Mr.   Ashish Batra,Adv.
                                        Mr.   Wattan Sharma,Adv.
                                        Mr.   Nikhil Jain, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List these matters for final disposal on a non-miscellaneous day in the third week of March, 2018.



                         (ANITA MALHOTRA)                                  (CHANDER BALA)
Signature Not Verified
                           COURT MASTER                                     COURT MASTER
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.02.20
17:02:14 IST
Reason: