Supreme Court - Daily Orders
The Commissioner Of Customs (Export) vs M/S. Usms Saffron Co. Inc. 32 And Anr. on 19 February, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.50 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.19649-19651/2016
(Arising out of impugned final judgment and order dated 15-02-2016
in CA No. 30/2016 with CA No. 142/2015 with NM No. 3490/2015 passed
by the High Court of Judicature at Bombay)
THE COMMISSIONER OF CUSTOMS (EXPORT) Petitioner(s)
VERSUS
M/S. USMS SAFFRON CO. INC. AND ANR. Respondent(s)
Date : 19-02-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Ms. Rukhmini Bobde,Adv.
Ms. Nisha Bagchi,Adv.
Ms. B.Sunita Rao,Adv.
Mr. Kumar Shashank,Adv.
Mr. Anurag,Adv.
For Mr. B. Krishna Prasad, AOR
For Respondent(s) Mr. Mukul Rohtagi,Sr.Adv.
Mr. Saurabh Kirpal,Adv.
Mr. Ashish Batra,Adv.
Mr. Wattan Sharma,Adv.
Mr. Nikhil Jain, AOR
UPON hearing the counsel the Court made the following
O R D E R
List these matters for final disposal on a non-miscellaneous day in the third week of March, 2018.
(ANITA MALHOTRA) (CHANDER BALA)
Signature Not Verified
COURT MASTER COURT MASTER
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.02.20
17:02:14 IST
Reason: