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[Cites 0, Cited by 0] [Section 4(7)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(7)(c) in Bihar Lokayukta Act, 2011

(c)The Search Committee shall invite suggestions and information from the public in respect of nominations so received by placing the same on Website and / or from any other sources as may be deemed fit and proper by the Search Committee.