Supreme Court - Daily Orders
Commissioner Of Central Excise ... vs Maize Products Thr. Director on 21 February, 2014
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ITEM NO.10 COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL D.NO(s). 956 OF 2014
[FOR PREL.HEARING]
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD Appellant (s)
VERSUS
MAIZE PRODUCTS Respondent(s)
(With appln(s) for condonation of delay in filing appeal)
Date: 21/02/2014 This appeal was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE DIPAK MISRA
For Appellant(s) Mr. K. Swami, Adv.
Mr. Zohib Hussain, Av. for
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Appeal is admitted.
Connect with C.A. Nos. 9808-9812 of 2011.
|(Pardeep Kumar) | |(Renu Diwan) | |AR-cum-PS | |Court Master |