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State of Jammu-Kashmir - Section

Section 98 in The Evidence Act, 1977 (1920 A.D)

98. Evidence as at meaning of illegible characters, etc.

- Evidence may be given to show the meaning of illegible or not commonly intelligible characters, of foreign, obsolete, technical, local and provincial expressions, of abbreviations and words used in a peculiar sense.IllustrationsA, a sculptor agrees to sell to B, "all my mods". Alias both models and modelling tools. Evidence may be given to show which he meant to sell.