Section 6 in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964
6. Declaration of Market Area.
- Declaration of On the expiry of the period referred to in section 5, the State Government Market Area shall consider the objections received within the said period and may thereupon declare, by notification in the Gazette, and in such other manner as may be prescribed, that the whole or any specified portion of the area mentioned in the notification under section 5 shall be the Market Area in respect of such agricultural produce, and with effect from such date as may be specified in the declaration.
