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Madhya Pradesh High Court

Rajesh vs The State Of Madhya Pradesh on 30 October, 2023

Author: Prakash Chandra Gupta

Bench: Prakash Chandra Gupta

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 47634 of 2023 (RAJESH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 30-10-2023 Shri Vijay Singh Basoniya, Advocate for the applicant.

Shri V. S. Panwar, Panel Lawyer for the non-applicant/State.

At the request of counsel for the applicant, case is adjourned. List after Diwali vacation.

(PRAKASH CHANDRA GUPTA) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 30-10-2023 18:04:21