Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Sikkim - Section Section 5 in Sikkim Registration of Companies Act, 1961 5. The memorandum shall: - (i)be printed,(ii)divided into paragraphs numbered consecutively,(iii)be signed by each subscriber (who shall add his address, description occupation if any).
