Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(1) in Indira Gandhi Institute of Medical Sciences Act, 1984

(1)The Indira Gandhi Institute of Medical Sciences Second Ordinance, 1983 (Bihar Ordinance 4, 1984) is hereby repealed.