Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(1) in Telangana State Micro and Small Enterprises Facilitation Council Rules, 2017

(1)The Council shall make an award in accordance with Section 31 of the Arbitration and Conciliation Act, 1996.