Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(2) in Advertisement (Registration and Regulation) Bye-laws, 2012

(2)Failure to submit the undertaking and/or refusal to do so shall summarily render the bid as null and void and earnest money deposited shall be forfeited by the Corporation.