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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(1)(b) in Rajasthan Agricultural University Act, 1962

(b)providing for all matters which by this Act and the Statutes are to be provided for by [that authority by] [Inserted by Act No. 9 of 1984 dated 14-4-1984 w.e.f. 15-10-1983.] Regulations, and