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[Cites 0, Cited by 0] [Section 187(2)] [Section 187] [Entire Act]

Union of India - Subsection

Section 187(2)(ii) in The Navy (Pension) Regulations, 1964

(ii)When there is a variation in the rate of a pension consequent on the commutation of a portion of it, payment at the original rate may be made up to and for the day preceding that from which the commutation takes effect.