Supreme Court - Daily Orders
China Development Bank vs Doha Bank Q.P.S.C. on 31 October, 2023
ITEM NO.40 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7298/2022
CHINA DEVELOPMENT BANK Appellant(s)
VERSUS
DOHA BANK Q.P.S.C. & ORS. Respondent(s)
([ TO BE TAKEN UP AT 2.00 P.M. ]....................FOR ADMISSION
and IA No.155113/2022-STAY APPLICATION
IA No.7163/2023 - INTERVENTION
IA No.49171/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No.75180/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS)
WITH C.A. No. 7407/2022
(FOR ADMISSION and IA No.157465/2022-STAY APPLICATION and IA
No.157466/2022-CLARIFICATION/DIRECTION and IA No.159130/2022-
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES
IA No.49829/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No.75293/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS)
C.A. No. 7615/2022
(FOR ADMISSION and I.R. and IA No.158431/2022-STAY APPLICATION
IA No.49207/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No.75280/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS)
C.A. No. 7328/2022
(IA No.156357/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.156354/2022-STAY APPLICATION and IA
No.156355/2022-CLARIFICATION/DIRECTION
IA No.159127/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No.49916/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No.75325/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS))
Diary No(s). 35616/2022
(IA No. 182910/2022 - PERMISSION TO FILE APPEAL
IA No. 182911/2022 - STAY APPLICATION)
Date : 31-10-2023 These appeals were called on for hearing today.
CORAM :
Signature Not Verified
Digitally signed by
Anita Malhotra
Date: 2023.11.02
HON'BLE MR. JUSTICE ABHAY S. OKA
17:56:47 IST
Reason: HON'BLE MR. JUSTICE PANKAJ MITHAL
1
For Appellant(s)
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Shyam Divan, Sr. Adv.
Mr. Anshula Laroya, Adv.
Mr. Deepak Joshi, Adv.
Mr. Raghav Agarwal, Adv.
Mr. Syed Jafar Alam, AOR
Mr. Siddharth Ranade, Adv.
Ms. Nishi Bhankharia, Adv.
Mr. Ribhu Garg, Adv.
Ms. Kaazvin Kapadia, Adv.
Mr. Darius Khambata, Sr. Adv.
Mr. Rohan Rajadhyaksha, Adv.
Ms. Liz Mathew, AOR
Mr. Nilang Desai, Adv.
Ms. Saloni Thakkar, Adv.
Ms. Nafisa Khandeparkar, Adv.
Mr. Abhinjan Jha, Adv.
Mr. Bharat Makkar, Adv.
Mr. Harshil Goda, Adv.
Mr. Prince Todi, Adv.
Ms. Mallika Agarwal, Adv.
Mr. Nisarg Bhardwaj, Adv.
Mr. Pranav Tomar,Adv.
For Respondent(s)
Mr. Shyam Divan, Sr. Adv.
Mr. S. S. Shroff, AOR
Mr. Saurav Panda, Adv.
Mr. Vaijayant Paliawl, Adv.
Ms. Charu Bansal, Adv.
Ms. Mohana Nijhawan, Adv.
Ms. Mehak Nayak, Adv.
Mr. P Chidambaram, Sr. Adv.
Ms. Palak Nenwani, Adv.
Mr. Dhruv Malik, Adv.
For M/S. Juris Corp., AOR
Mr. Rohan Rajabhyaksha,Adv.
Mr. Abhijnan Jha, AOR
Mr. Bharat Makkar, Adv.
Mr. Harshil goda,Adv.
Mr. Pranav Tomar, Adv.
Mr. N.Venkataraman, A.S.G.
Mr. Sanjay Kapur, AOR
Mr. Devesh Dubey, Adv.
Ms. Divya Singh Pundir, Adv.
2
UPON hearing the counsel the Court made the following
O R D E R
IA No.7163/2023 in Civil Appeal No.7298/2022 Issue notice.
Civil Appeal Diary No(s). 35616/2022 Permission is granted to file Civil Appeal. Issue notice.
List these appeals for further hearing on 7th November, 2023 as part-heard at 2.00 p.m. (ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER 3