Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

China Development Bank vs Doha Bank Q.P.S.C. on 31 October, 2023

     ITEM NO.40                         COURT NO.9                SECTION XVII

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   7298/2022

     CHINA DEVELOPMENT BANK                                        Appellant(s)

                                                  VERSUS

     DOHA BANK Q.P.S.C. & ORS.                                     Respondent(s)

     ([ TO BE TAKEN UP AT 2.00 P.M. ]....................FOR ADMISSION
     and IA No.155113/2022-STAY APPLICATION
     IA No.7163/2023 - INTERVENTION
     IA No.49171/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS
     IA No.75180/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS)


     WITH C.A. No. 7407/2022
     (FOR ADMISSION and IA No.157465/2022-STAY APPLICATION and IA
     No.157466/2022-CLARIFICATION/DIRECTION and IA No.159130/2022-
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES
     IA No.49829/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS
     IA No.75293/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS)

     C.A. No. 7615/2022
     (FOR ADMISSION and I.R. and IA No.158431/2022-STAY APPLICATION
     IA No.49207/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS
     IA No.75280/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS)

     C.A. No. 7328/2022
     (IA No.156357/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.156354/2022-STAY APPLICATION and IA
     No.156355/2022-CLARIFICATION/DIRECTION
     IA No.159127/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS
     IA No.49916/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS
     IA No.75325/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS))

     Diary No(s). 35616/2022
     (IA No. 182910/2022 - PERMISSION TO FILE APPEAL
     IA No. 182911/2022 - STAY APPLICATION)


     Date : 31-10-2023 These appeals were called on for hearing today.


     CORAM :
Signature Not Verified

Digitally signed by
Anita Malhotra
Date: 2023.11.02
                         HON'BLE MR. JUSTICE ABHAY S. OKA
17:56:47 IST
Reason:                  HON'BLE MR. JUSTICE PANKAJ MITHAL



                                                   1
For Appellant(s)
                    Mr. Neeraj Kishan Kaul, Sr. Adv.
                    Mr. Shyam Divan, Sr. Adv.
                    Mr. Anshula Laroya, Adv.
                    Mr. Deepak Joshi, Adv.
                    Mr. Raghav Agarwal, Adv.
                    Mr. Syed Jafar Alam, AOR
                    Mr. Siddharth Ranade, Adv.
                    Ms. Nishi Bhankharia, Adv.
                    Mr. Ribhu Garg, Adv.
                    Ms. Kaazvin Kapadia, Adv.

                    Mr. Darius Khambata, Sr. Adv.
                    Mr. Rohan Rajadhyaksha, Adv.
                    Ms. Liz Mathew, AOR
                    Mr. Nilang Desai, Adv.
                    Ms. Saloni Thakkar, Adv.
                    Ms. Nafisa Khandeparkar, Adv.
                    Mr. Abhinjan Jha, Adv.
                    Mr. Bharat Makkar, Adv.
                    Mr. Harshil Goda, Adv.
                    Mr. Prince Todi, Adv.
                    Ms. Mallika Agarwal, Adv.
                    Mr. Nisarg Bhardwaj, Adv.
                    Mr. Pranav Tomar,Adv.

For Respondent(s)
                    Mr. Shyam Divan, Sr. Adv.
                    Mr. S. S. Shroff, AOR
                    Mr. Saurav Panda, Adv.
                    Mr. Vaijayant Paliawl, Adv.
                    Ms. Charu Bansal, Adv.
                    Ms. Mohana Nijhawan, Adv.
                    Ms. Mehak Nayak, Adv.

                    Mr. P Chidambaram, Sr. Adv.
                    Ms. Palak Nenwani, Adv.
                    Mr. Dhruv Malik, Adv.
                    For M/S. Juris Corp., AOR

                    Mr. Rohan Rajabhyaksha,Adv.
                    Mr. Abhijnan Jha, AOR
                    Mr. Bharat Makkar, Adv.
                    Mr. Harshil goda,Adv.
                    Mr. Pranav Tomar, Adv.

                    Mr. N.Venkataraman, A.S.G.
                    Mr. Sanjay Kapur, AOR
                    Mr. Devesh Dubey, Adv.
                    Ms. Divya Singh Pundir, Adv.




                                  2
      UPON hearing the counsel the Court made the following
                         O R D E R

IA No.7163/2023 in Civil Appeal No.7298/2022 Issue notice.

Civil Appeal Diary No(s). 35616/2022 Permission is granted to file Civil Appeal. Issue notice.

List these appeals for further hearing on 7th November, 2023 as part-heard at 2.00 p.m. (ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER 3