Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 46 in Income-Tax (Appellate Tribunal) Rules, 1963 46. Order on application to be communicated to the parties. - The order on the application for reference shall be communicated to the assessee and the Commissioner.
