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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2)(e) in The M.P. Rajmarg Adhiniyam, 2004

(e)the laying out of footpaths, cycle tracks and special traffic lanes for any kind or class of vehicles, the designing and setting or parking bays and petrol, filling and service stations and other road side amenities, the location of advertisement posts and billboards; and