Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 17 in The Himachal Pradesh Grant of Nautor Land to Landless Persons and other Eligible Person Scheme 1975 17. Government retains all its present rights to minerals existing in the undermarcated waste.
