Delhi High Court - Orders
Novartis Ag & Anr vs Msn Laboratories Private Limited on 20 May, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI
Signing Date:23.05.2022
18:01:48
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (COMM) 305/2022 & I.As.7317-18/2022
NOVARTIS AG & ANR. ..... Plaintiffs
Through: Mr. Hemant Singh, Ms. Mamta Rani
Jha, Mr. Saif Rahman Ansari and Mr.
Siddhant Sharma, Advocates.
(M:7409531351)
versus
MSN LABORATORIES PRIVATE LIMITED ..... Defendant
Through: Ms. Rajeshwari H., Ms. Swapnil Gaur
and Mr. Deepanshu Nagar, Advocates
for D-1. (M:8826968200)
Mr. Harish Vaidyanathan Shankar,
CGSC with Ms. S. Bushra Kazim,
Mr. Srish Kumar Mishra and Mr.
Sagar Mehlawat, Advocates for D-2.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 20.05.2022
1. This hearing has been done through hybrid mode.
2. On behalf of Defendant No.2- Department of Pharmaceuticals, Ministry of Chemicals and Fertilizers further 2 days' time is sought to obtain instructions and file an affidavit in terms of the previous order dated 11th May, 2022. Let the said affidavit be filed by 24th May, 2022 with advance copy to counsels for all the parties.
3. Ms. Rajeshwari, ld. Counsel for Defendant No.1 submits that the Defendant has not obtained any manufacturing license in respect of the drug "NILOTINIB". Defendant No.1 shall file an affidavit detailing its categorical stand in respect of licenses applied for or obtained in respect of the drug Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:23.05.2022 18:01:48 "NILOTINIB".
4. List this matter on 26th May, 2022. A senior official from the Department of Pharmaceuticals, Ministry of Chemicals and Fertilizers shall join the Court proceedings virtually or remain present in Court on the next date.
PRATHIBA M. SINGH, J.
MAY 20, 2022/dk/sk