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State of Haryana - Section

Section 22 in Haryana Air (Prevention and Control of Pollution) Rules, 1983

22. Qualifications of Government /State Board Analyst, Section 29(1) and (2).

- The qualification of the Government Analyst and State Board Analyst shall be as follows:-At least II Class M.Sc. in Basic Sciences or Life Sciences or Earth Sciences with three years experience in environmental quality management.