Section 35(2) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012
(2)The following moneys shall form part of, and be paid into, the University fund, namely: -(a)any contribution or grant by the State Government;(b)income arising to the University from all sources including income from fees and charges;(c)trusts, bequests, donation, endowments and other grants, if any; and(d)such other money as may be prescribed by the Statutes.
