Section 27 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997
27. Manner of publication of notice under Rule 26.
- Notice under Rule 26 shall be published at least twenty days before the date appointed for the poll by affixing a copy of such notice on the notice board in the office of the District Election Officer and the concerned Janpad Panchayat and Mandi Committee.
