Bombay High Court
Mohammed Azharuddin vs Toucan Agro And Developers Pvt. Ltd on 3 October, 2022
Bench: G.S. Patel, Gauri Godse
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL NO. 260 OF 2018
In
SUMMONSES FOR JUDGEMENT 25 OF 2017
Mohammed Azharuddin ....PETITIONER
V/S
Toucan Agro And Developers Pvt. Ltd. ....RESPONDENT
WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS NO.
583 OF 2018 In Commercial Appeal 260 OF 2018 Mohammed Azharuddin ....PETITIONER V/S Toucan Agro And Developers Pvt. Ltd. ....RESPONDENT Mr Gaurav Srivastav i/b M/S. S. K. SRIVASTAV & Co for Appellant Mr Sharan Jagtiani, Sr Adv i/b RAJENDER SINGH SALUJA for Respondent CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 3rd October, 2022 Page 1/2 ::: Uploaded on - 03/10/2022 ::: Downloaded on - 04/10/2022 16:03:21 ::: P.C. :
At the request of learned counsel for the Respondent, list the above appeal along with COMAPL-140-2018 COMAPL-186-2018 COMAP-259-2018 COMAP-298-2018 COMAP-258-2018 with all the connected NMA / IA on 06-10-2022 on supplementary board. .
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 03/10/2022 ::: Downloaded on - 04/10/2022 16:03:21 :::