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Madhya Pradesh High Court

Director M/S Ives Drugs (India) ... vs Union Of India And 2 Ors. on 25 June, 2014

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25/06/2014
Shri Abhinav Dhanotkar, Advocate for the petitioner.
Shri Prasanna Prasad, Advocate for the respondents.

Counsel for the respondents prays for one week time to take instructions and file additional documents. Stand over till 7/7/2014. (A. M. Khanwilkar) (Shantanu Kemkar) Chief Justice Judge DV