Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Calcutta High Court

Loomtex Engineering Pvt. Ltd. & Anr vs State Of West Bengal on 14 May, 2009

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                 WP No. 760 of 2003

                           IN THE HIGH COURT AT CALCUTTA

                          Constitutional Writ Jurisdiction

                                   ORIGINAL SIDE




                        LOOMTEX ENGINEERING PVT. LTD. & ANR.

                                       Versus

                                STATE OF WEST BENGAL




      BEFORE:

      The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

      Date : 14th May, 2009.



                                                                       Appearance:
                                   Mr. Tapan Kr. Banerjee Adv. for the respondent.

The Court : Today the matter has been listed with the endorsement '(2)'. No one appeared for the petitioner. Let the matter be listed on 19.05.2009 with the endorsement '(3)'.

(GIRISH CHANDRA GUPTA, J.) SP/