Calcutta High Court
Loomtex Engineering Pvt. Ltd. & Anr vs State Of West Bengal on 14 May, 2009
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 760 of 2003
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
LOOMTEX ENGINEERING PVT. LTD. & ANR.
Versus
STATE OF WEST BENGAL
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 14th May, 2009.
Appearance:
Mr. Tapan Kr. Banerjee Adv. for the respondent.
The Court : Today the matter has been listed with the endorsement '(2)'. No one appeared for the petitioner. Let the matter be listed on 19.05.2009 with the endorsement '(3)'.
(GIRISH CHANDRA GUPTA, J.) SP/