Section 9(4) in University Grants Commission Regulations On Curbing The Menace Of Ragging In Higher Educational Institutions, 2009.
(4)I hereby solemnly aver and undertake that--(a)I will not indulge in any behaviour or act that may be constituted as ragging under clause 3 of the Regulations.(b)I will not participate in or abet or propagate through any act of commission or omission that may be constituted as ragging under clause 3 of the Regulations.
