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Delhi High Court - Orders

The File Is Duly Bookmarked Holy Cow ... vs Patanjali Gramodyog Nyas (Trust) And ... on 13 October, 2023

                                $~28
                                *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +         C.O. (COMM.IPD-TM) 85/2021
                                          The file is duly bookmarked
                                          HOLY COW FOUNDATION
                                                                                                                     ..... Petitioner
                                                                               Through:                 Mr. Kuber Mahajan, Adv.
                                                                                                        (through VC)
                                                                               versus

                                          PATANJALI GRAMODYOG NYAS (TRUST) AND ORS.
                                                                                                                     ..... Respondent
                                                                               Through:                 Mr. S Nithin, Adv. for R-1
                                                                                                        & 2 (through VC)

                                          CORAM:
                                          SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
                                          (JUDICIAL)
                                                     ORDER

% 13.10.2023 List the matter before Hon'ble Court on the date already fixed i.e. 23.01.2024.

I.A.No. 17565/23 (on behalf of plaintiff under section 151 CPC read with Rule 39 DHC (IPR) for condonation of delay in filing rejoinder) The application is rendered infructuous, in view of the order dated 10.10.2023.

SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) OCTOBER 13, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/10/2023 at 14:04:14