Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26D] [Entire Act] State of Haryana - Subsection Section 26D(c) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 (c)undertake to be responsible for making arrangement for the disposal of affluent to the satisfaction of the Director.
