Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act] State of Bihar - Subsection Section 27(3)(ii) in Bihar Preservation and Improvement of Animals Act, 1955 (ii)in any other case, the bull shall be delivered to the owner on payment of the cost of its maintenance: