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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Cess Act, 1976

(2)No Court shall take cognizance of an offence punishable under this section, save on a complaint made by, or under the authority of, the Central Government.